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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Tamilnadu - Subsection

Section 88(8) in Tamil Nadu Co-operative Societies Rules, 1988

(8)The consumption of fuel and lubricants by each vehicle shall be worked out with reference to kilometres run by the vehicle and reviewed every month and such review together with the expenditure and the maintenance of the vehicle including repairs and replacements shall be placed before the board at least once in a quarter.