Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 1 in Jammu & Kashmir Legislative Assembly Secretariat Right To Information Rules, 2012

1.

(1)These rules may be called the Jammu and Kashmir Legislative Assembly Secretariat Right to Information Rules, 2012.
(2)These shall come into force from the date of their publication in the Official Gazette.