Himachal Pradesh High Court
Himanshu vs . State on 21 March, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Himanshu Vs. State Cr.MP(M) No. 591 of 2022 .
21.03.2022 Present: Mr. Prashant Sharma, Advocate for the petitioner.
M/s Sumesh Raj, Dinesh Thakur and Sanjeev Sood, Additional Advocate Generals with Mr. Manoj Bagga, Assistant Advocate General for the State.
Notice. Mr. Manoj Bagga, learned Assistant Advocate General accepts notice on behalf of the respondent. List on 04.04.2022, as prayed for, on which date, respondent-State shall produce record of the case.
(Ajay Mohan Goel) Judge March 21, 2022 (narender) ::: Downloaded on - 21/03/2022 20:13:13 :::CIS