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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Gujarat - Subsection

Section 40(2) in High Court of Gujarat (Conduct, Discipline and Appeal) Rules, 2011

(2)The Chief Justice shall have the power to take any action against the Gazetted Officers and other Officers and employee of the Court for contravention of any of the Rules in this Part.