Section 26(4) in The Jharkhand Area Autonomous Council Act, 1994
(4)On a tour undertaken by the Chairman, the Vice-Chairman and the Members of the Executive Council for the works of the Council and by the members of the Council to attend the meeting of the Council, a first class or Air conditioned 2 tier railway fare which has actually been paid, shall be payable:Provided that in journey by air undertaken for the works of the Council by the Chairman and the Vice-Chairman, the fare actually paid, shall be payable.
