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[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of Maharashtra - Subsection

Section 27(3)(c) in The Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018

(c)the payment of any expenses lawfully incurred by the Committee or any office bearer or member or officer or employee, in the exercise of their powers and performance of their duties and functions under this Act.