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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Maharashtra - Subsection

Section 27(3) in The Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018

(3)The Management Fund shall, subject to any general or special order of the State Government, be applied to-
(a)the payment of travelling and daily allowances to the Chairman, Vice-Chairman, Treasurer and other members of the Committee;
(b)the payment of salaries, allowances and other sums payable to the Executive Officer, other officers and employees of the Committee;
(c)the payment of any expenses lawfully incurred by the Committee or any office bearer or member or officer or employee, in the exercise of their powers and performance of their duties and functions under this Act.