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State of Bihar - Section

Section 6 in Rules for the Departmental Examination of the Assistant Controllers of Accounts and Deputy Controllers of Accounts Finance (Audit) Department, 1963

6. Disqualification caused by failure to pass the Departmental Examination.

- (i) An officer appointed as Deputy Controller of Accounts or as Assistant Controller of Accounts prior to 1st day of January, 1962, shall be entitled to draw his first increment one year after the date of his appointment to the post.
(ii)An officer appointed as Deputy Controller of Accounts or as Assistant Controller of Accounts on or after the aforesaid date will be entitled to draw his first increment any year after the date of his appointment to the post or on the date of passing the Departmental Examination in the subjects and by the standard specified below, whichever be later.
(a)A Deputy Controller of Accounts shall be required to pass in all subjects by Lower Standard.
(b)An assistant Controller of Accounts shall be required to pass in Hindi and Accounts by Lower Standard.
(iii)A Deputy Controller of Accounts and an Assistant Controller of Accounts will be entitled to draw his second increment two years after the date of his appointment as such or on his being confirmed, whichever is later:
Provided that if the confirmation of an officer be delayed, the officer shall be entitled after confirmation to draw the pay at the stage in the time-scale to which he would have been entitled had there been no delay in confirmation.