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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(3) in Bihar Technical Staff Selection Commission Rules, 2015

(3)Pay equivalent to last pay of his service period and all facilities admissible to a departmental secretary of shall be admissible to a retired officer appointed as The Chairman of the Commission.However, if an officer after his retirement is appointed as The Chairman of the Commission, he will be paid as salary from the date of his appointment after deducting the amount of pension, which he is to get after retirement from the date of retirement (including that part of the pension which has been commuted) and the amount equivalent to other retiral benefit from his earlier service.