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State of Bihar - Section

Section 3 in Bihar Technical Staff Selection Commission Rules, 2015

3. Status, pay and facilities of the Chairman of the Commission.

(1)The post of the Chairman of the Commission shall be an officer of Indian Administrative Service in the pay scale not below super time scale whose minimum three years of Service is remain:Provided that retired officers of equivalent eligibility also may be appointed as The Chairman by the General Administration Department of the State Government.
(2)All the facilities admissible to a departmental Secretary shall be available to the Chairman of the Commission working in the State Government.
(3)Pay equivalent to last pay of his service period and all facilities admissible to a departmental secretary of shall be admissible to a retired officer appointed as The Chairman of the Commission.However, if an officer after his retirement is appointed as The Chairman of the Commission, he will be paid as salary from the date of his appointment after deducting the amount of pension, which he is to get after retirement from the date of retirement (including that part of the pension which has been commuted) and the amount equivalent to other retiral benefit from his earlier service.