(2)A coupon book can be issued from any date and will be available for a period which will be endorsed by the Sanctioning Authority provided that the period of validity of the coupon books so issued shall not extend beyond the following 31st March.In the event of any Deputy Minister/Chief Parliamentary Secretary/Parliamentary Secretary ceasing to be in office, the coupon books issued to him/her for his/her use and for the use of his/her spouse and dependent children accompanying either of them and the attendant accompanying him/her shall be returned forthwith to the Sanctioning Authority.
