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State of Uttar Pradesh - Section

Section 61 in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

61. Licence or lease for tanks, ponds, fisheries, etc.

(1)The proceeding for issue of new licence or lease for the tanks, ponds, fisheries and water channels vested in Gram Sabha should be completed three months before the date of cessation of the previous lease or licence so that lease or licence may be issued thereafter and Gram Sabha may suffer no monetary loss. [Vide G.O. No. 7392-74/Rajaswa-12-929-74, dated 31st October, 1974].
(2)Lessee of the tanks, ponds, which shall be leased for fishing, shall have right to mortgage the lease to U.P. State Co-operative Land Development Bank or other bank.Pathways