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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Uttar Pradesh - Subsection

Section 61(1) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(1)The proceeding for issue of new licence or lease for the tanks, ponds, fisheries and water channels vested in Gram Sabha should be completed three months before the date of cessation of the previous lease or licence so that lease or licence may be issued thereafter and Gram Sabha may suffer no monetary loss. [Vide G.O. No. 7392-74/Rajaswa-12-929-74, dated 31st October, 1974].