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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(2) in The West Bengal Universities and Colleges (Administration and Regulation) Act, 2017

(2)The composition, functions, duties and responsibilities of the Students' Body or Union, as the case may be, including the manner procedure and eligibility to participate in the election shall be such as may be prescribed.