(2)The Fund shall be applied-(a)for meeting the salaries, allowances and other remuneration of the officers and other employees of the Board and other administrative expenses of the Board;(b)for meeting the expenditure on surveys and investigations undertaken by the Board;(c)for meeting the cost of construction of the [Rajghat Dam, the Rajghat Power House and appurtenant works] [Substituted by Act 47 of 1977, Section 7, for "Rajghat Dam and appurtenant works". ];(d)for meeting the other expenses of the Board in the discharge of its functions under this Act.
