Section 13(2)(c) in The Betwa River Board Act, 1976

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2)(c) in The Betwa River Board Act, 1976

(c)for meeting the cost of construction of the [Rajghat Dam, the Rajghat Power House and appurtenant works] [Substituted by Act 47 of 1977, Section 7, for "Rajghat Dam and appurtenant works". ];

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 13(2)(c) in The Betwa River Board Act, 1976