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State of Andhra Pradesh - Section

Section 2 in Andhra Pradesh Panchayat Raj (Accounts of Private Markets and its maintenance Audit and Inspection) Rules, 2000

2. Issue of tickets for Collector.

(1)The owners, occupiers of private market shall issue tickets for collection made daily for use of such markets, and receipts For collections made periodically.
(2)The receipt books and ticket books shall be printed in Forms I and II respectively given in Appendix to these rules.