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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1) in Andhra Pradesh Panchayat Raj (Accounts of Private Markets and its maintenance Audit and Inspection) Rules, 2000

(1)The owners, occupiers of private market shall issue tickets for collection made daily for use of such markets, and receipts For collections made periodically.