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[Cites 1, Cited by 4]

Himachal Pradesh High Court

Tek Chand & Another vs . Kimtu Devi & Others on 27 March, 2023

Bench: Sabina, Satyen Vaidya

Tek Chand & Another Vs. Kimtu Devi & Others .

OSA No.01 of 2023 27.03.2023 Present: Ms. Ritta Goswami, Senior Advocate with Ms. Komal Chaudhary, Advocate for the appellants.

Mr. Ajay Kumar Dhiman, Advocate for respondent No.1.

Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta, Additional Advocate General, for respondents No.2 to 4. OSA No.01 of 2023 & CMP No.279 of 2023. rLearned Additional Advocate General requests for an adjournment on the ground that State is also in the process of filling appeal against the impugned order.

List again on 11th April, 2023.

Interim order to continue.

Registry is directed to reflect the name of office of Advocate General for the respondents-State in the cause list, henceforth.

(Sabina) Acting Chief Justice (Satyen Vaidya) Judge March 27, 2023(ps) ::: Downloaded on - 27/03/2023 20:36:04 :::CIS