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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(2)(2) in Punjab State Electricity Regulatory Commission (Punjab State Grid Code) Regulations, 2013

2.1.2This document defines the procedure to be followed by STU, SLDC and other agencies in managing the State Grid Code and also in pursuing any change.