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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(2) in Punjab State Electricity Regulatory Commission (Punjab State Grid Code) Regulations, 2013

2.1Introduction. - 2.1.1 It is the duty of the STU, SLDC and all Users of STS to comply with Grid Code. STU is required to periodically review the State Grid Code and its implementation. For the above purpose a State Grid Code Review Committee, as per section 2.4, shall be established.
2.1.2This document defines the procedure to be followed by STU, SLDC and other agencies in managing the State Grid Code and also in pursuing any change.