Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Madhya Pradesh - Subsection Section 37(b) in The M.P. Boiler Operation Engineers' Rules, 1968 (b)a drawing examination, to make within a prescribed time a drawing and/or a sketch of a boiler or part thereof with reference to clause (c) of Rule 38;
