Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act] State of Uttar Pradesh - Subsection Section 19(2)(viii) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005 (viii)two persons, being Assistant Professors of the Institute to be nominated by rotation, in the manner as may be prescribed;