Section 19(2) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005
(2)The Academic Board shall consist of the following members, namely:-(i)the Director, who shall also be the Chairman of the Board:(ii)the Principal of the Colleges;(iii)the Dean of the Institute who shall be Member/Secretary of the Board;(iv)the Director General of Medical Education, Uttar Pradesh, ex-officio;(v)one person, being a Director of a Post-Graduate Medical Institute in India, to be nominated by the State Government;(vi)Heads of Departments of the Institute;(vii)two persons, being Associate Professors of the Institute to be nominated by rotation, in the manner as may be prescribed;(viii)two persons, being Assistant Professors of the Institute to be nominated by rotation, in the manner as may be prescribed;(ix)four members of the Institute referred to in clause (h) and (n) of sub-section (1) of section 4;
