Himachal Pradesh High Court
Brij Bhushan vs . Rajiv Gupta, on 15 September, 2022
Author: Sushil Kukreja
Bench: Sushil Kukreja
Brij Bhushan Vs. Rajiv Gupta, Civil Revison No. 66 of 2018 .
15.09.2022 Present: Mr. Ashok Sood, Senior Advocate, with Mr. Khem Raj, Advocate, for the petitioner.
Mr. Neeraj Gupta, Senior Advocate, with Mr. Ajeet Pal Singh Jaswal, Advocate for the respondent.
At the request of learned counsel for the petitioner, list this matter on 21st October, 2022.
( Sushil Kukreja )
September 15, 2022 Judge
(ravinder)
::: Downloaded on - 15/09/2022 20:06:46 :::CIS