Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(5)(e) in Chhattisgarh Agricultural Cattle Preservation Rules, 2014

(e)While transporting through railway or any other vehicle, minimum space of two square meter per cattle shall be ensured as a protection from stampede, etc. Pregnant cows and buffaloes shall not be transported with other animals.