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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttarakhand - Subsection

Section 14(1) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(1)No school shall collect any capitation fee, while admitting a child to school or at any time during the stay of the child in that school.