Section 69 in First Statutes of the University of Udaipur
69. Fees for Registration.
(1)A person eligible for being registered as a graduate of the University under these statutes shall pay at the time of making an application for registration a fee of Rs. 10/- for one year, and thereafter the same fee annually by the prescribed date or the composite fee of Rs. 100/- for life.(2)The fees payable annually under clause (1) above shall cover a period from 1st April in the year in which it is paid till 31st day of March in the year next following.(3)A registered graduate shall be entitled to have his name borne on the register for life by paying the balance of the composite fee of Rs. 100/- for life.(4)The name of any person which has been noted in the register shall be removed from the register if the amount of the prescribed annual fee be not paid by the 31st day of March in any year:Provided that the same shall be re-entered on payment of arrears alongwith a re-entry fee of Rs. 2/- for each year of default:Provided further that in the year of election no fee or re-entry fee shall be received and no entry shall be made by the Registrar in the register of registered graduates later than 3 O'Clock on 89th day before election.
