Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Rajasthan - Subsection

Section 69(1) in First Statutes of the University of Udaipur

(1)A person eligible for being registered as a graduate of the University under these statutes shall pay at the time of making an application for registration a fee of Rs. 10/- for one year, and thereafter the same fee annually by the prescribed date or the composite fee of Rs. 100/- for life.