Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 71] [Entire Act]

Union of India - Subsection

Section 71(2) in The Indian Electricity Rules, 1956

(2)The owner or user of any luminous tube sign or similar high voltage installation shall not bring the same into use without giving to the Inspector not less than 14 days notice in writing of his intention so to do.