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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(3)(c) in Tamil Nadu Electricity Grid Code, 2005

(c)Despatch instructions shall be in Annexure format D1. These instructions will recognize declared availability and other parameters that have been made available by the generators to SLDC. These instructions shall include time, power station, generating units, (total export in case of CPP) and name of operators sending and receiving the same.