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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(6) in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008

(6)The Hospital Affairs Committee shall look into all policy matters relating to improvement of patient care services/creation of any specialised or new services, review and revision of charges to be levied for various services or any other policy matter relating to Hospital Management.