Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76] [Entire Act] State of Himachal Pradesh - Subsection Section 76(3) in The Himachal Pradesh Police Act, 2007 (3)Any notification issued under this section shall cease to operate on the expiration of the period of operation of the notification issued under section 75 of this Act.
