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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(4) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

(4)The Authority shall ensure that not less than twenty five percent of the total annual facilitation fee collected under section 21 is spent on promotion of contract farming like training, engaging specialists for formulation of grade standards, research and other like activities.