Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act] State of Assam - Subsection Section 9(3)(c) in Assam State Higher Education Council Act, 2017 (c)on any university, college or institutions of Higher Education or any other matter relating to higher education and research activity which may be referred to the Council;