Section 9(3) in Assam State Higher Education Council Act, 2017
(3)Advisory Functions: - The Council shall advise the Government,-(a)regarding the norms, if any, relating to the establishment of new universities and colleges besides introduction of additional subjects and departments in the existing universities and colleges;(b)regarding the Statutes, Ordinances and Regulations of universities in the State and to suggest modification wherever required to maintain uniformity in the administration without prejudice to the autonomy for the academic pursuits;(c)on any university, college or institutions of Higher Education or any other matter relating to higher education and research activity which may be referred to the Council;(d)In determining the infrastructure maintenance grants and to lay down the basis for such grants;
