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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(4) in Jagat Guru Nanak Dev Punjab State Open University Act, 2019

(4)
(a)The Chancellor shall, on the advice of the State Government, nominate the following members of the Board for a period of three years and they shall be eligible for re-nomination for another term of the same period, namely:-
(i)two members from amongst the eminent Industrialists;
(ii)two members from amongst the eminent educationists;
(iii)two heads of the department by rotation from amongst the heads of the departments of the University; and
(iv)two persons of distinguished merit in social work, politics, civil services and science and technology.
(b)The following shall be the ex-officio members, namely:-
(i)Vice-Chancellor, Jagat Guru Nanak Dev Punjab State Open University;
(ii)Vice-Chancellor, Punjabi University, Patiala;
(iii)Vice-Chancellor, Guru Nanak Dev University, Amritsar.
(iv)Administrative Secretary to Government of Punjab, Department of Higher Education;
(v)Administrative Secretary to Government of Punjab, Department of Finance;
(vi)Administrative Secretary to Government of Punjab, Department of Medical Education and Research;
(vii)Administrative Secretary to Government of Punjab, Department of Technical Education;
(viii)Vice-Chairman, University Grant Commission, New Delhi or his nominee;
(ix)President of the Confederation of Indian Industry or his nominee; and
(x)President of the PHD Chamber of Commerce and Industries or his nominee.