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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(4)(b) in Jagat Guru Nanak Dev Punjab State Open University Act, 2019

(b)The following shall be the ex-officio members, namely:-
(i)Vice-Chancellor, Jagat Guru Nanak Dev Punjab State Open University;
(ii)Vice-Chancellor, Punjabi University, Patiala;
(iii)Vice-Chancellor, Guru Nanak Dev University, Amritsar.
(iv)Administrative Secretary to Government of Punjab, Department of Higher Education;
(v)Administrative Secretary to Government of Punjab, Department of Finance;
(vi)Administrative Secretary to Government of Punjab, Department of Medical Education and Research;
(vii)Administrative Secretary to Government of Punjab, Department of Technical Education;
(viii)Vice-Chairman, University Grant Commission, New Delhi or his nominee;
(ix)President of the Confederation of Indian Industry or his nominee; and
(x)President of the PHD Chamber of Commerce and Industries or his nominee.