Himachal Pradesh High Court
Ms. Amita Puri vs . State Of H.P. And Others on 5 September, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
Ms. Amita Puri vs. State of H.P. and others .
CWPOA No.5768 of 2019 05.09.2023 Present Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the petitioner.
Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C.Verma, Additional Advocate Generals with Mr. of Mr. Ravi Chauhan, Deputy Advocate General, for the respondents-State.
Mr. Vikrant Thakur, Advocate, for respondent No.2. rt Mr. Narender Sharma, Advocate, for respondent No.3.
Delinked from CWPOA No.5054 of 2019 and CWPOA No.5346 of 2019.
List on 12.09.2023 in the order matters.
(Sandeep Sharma) Judge September 05, 2023 (Shankar) ::: Downloaded on - 06/09/2023 21:46:29 :::CIS