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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of West Bengal - Subsection

Section 49(a) in Kolkata Municipal Corporation Building Rules, 2009

(a)for all classes of buildings of more than 20.0 m in height shall associate in work an empanelled Geo Technical Engineer (Class - I), having a post graduate degree in Geo Technical Engineering from a recognized University or equivalent engineering qualification or membership recognized by the Government, with at least five years? relevant experience in soil exploration, investigation and recommendation of types of foundation and execution of such work;