Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 49 in Kolkata Municipal Corporation Building Rules, 2009

49. Association of Geo-Technical Engineers or Licensed Building Surveyor or Structural Engineers.

- An Architect / Licensed Building Structural or Structural Engineer-
(a)for all classes of buildings of more than 20.0 m in height shall associate in work an empanelled Geo Technical Engineer (Class - I), having a post graduate degree in Geo Technical Engineering from a recognized University or equivalent engineering qualification or membership recognized by the Government, with at least five years? relevant experience in soil exploration, investigation and recommendation of types of foundation and execution of such work;
(b)for all classes of buildings of upto an upio an height of 20.00 m., shall associate work an empanelled Geo Technical Engineer (Class - II), having a post graduate degree in Geo Technical Engineering from a recognized University or an equivalent engineering qualification recognized by the Government, with at least 3 years? relevant experience in soil exploration, investigation and recommendation of types of foundation and execution of such work.