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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Jharkhand - Subsection

Section 68(2) in Bihar Factories Rules, 1950

(2)The furniture, utensils and other equipment shall be maintained in a clean and hygienic condition and shall be replaced whenever required. A service counter if provided shall have a top of smooth and impervious material, suitable facilities including an adequate supply of hot water shall be provided for the cleaning of utensils and equipment.