Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 8] [Entire Act]

Union of India - Section

Section 5 in The Suits Valuation Act, 1887

5. Making and enforcement of rules

(1)The [State Government] [Substituted by A.O.1950, for "Provincial Government" .] shall, before making [rules] [See Gujarat Suits Valuation Rules, 1966.] under section 3, consult the High Court with respect thereto.
(2)A rule under that section shall not take effect till the expiration of one month after the rule has been published in the Official Gazette.