Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 5] [Entire Act] Union of India - Subsection Section 5(1) in The Suits Valuation Act, 1887 (1)The [State Government] [Substituted by A.O.1950, for "Provincial Government" .] shall, before making [rules] [See Gujarat Suits Valuation Rules, 1966.] under section 3, consult the High Court with respect thereto.
