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[Cites 1, Cited by 2]

Himachal Pradesh High Court

State Of H.P. & Another vs . Seenat Devi And Others on 31 May, 2022

Bench: Sabina, Satyen Vaidya

State of H.P. & another vs. Seenat Devi and others a/w connected matter .

CWP No.1911 of 2019 a/w COPCT No.427 of 2020 CWP No.1911/ 2019 31.05.2022 Present: Mr. Ashwani K. Sharma, Additional Advocate General, for the petitioners/State.

Mr. Rahul Mahajan, Advocate, for respondent No.15.

COPCT No.427/2020

Mr. Tanuj Thakur, Advocate, for the petitioners.

Mr. Ashwani K. Sharma, Additional Advocate General, for the respondents/State.

CWP No.1911/ 2019 As per Office report, respondent No.2(b) has died.

Learned Additional Advocate General seeks time to bring on record the Legal Representatives of respondent No.2(b).

List again on 11.10.2022.




                                                           ( Sabina )
                                                      Acting Chief Justice



                                                         ( Satyen Vaidya )
               May 31, 2022 (KS)                               Judge




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