Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 397] [Entire Act] State of Madhya Pradesh - Subsection Section 397(4) in M.P. Civil Court Rules, 1961 (4)Suits for an account, i.e., suits to enforce the rendering of an account and not for money due on an account, shall appear in column (16).