Madhya Pradesh High Court
The State Of Madhya Pradesh vs Monu @ Mukesh on 27 August, 2019
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
1 MCRC-28800-2019 The High Court Of Madhya Pradesh MCRC-28800-2019 (THE STATE OF MADHYA PRADESH Vs MONU @ MUKESH) 2 Jabalpur, Dated : 27-08-2019 Mr. J. Prasad, learned Panel Lawyer for the petitioner/State. Let the record of the Court below be requisitioned.
(J.K. MAHESHWARI) (SMT. ANJULI PALO)
JUDGE JUDGE
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Digitally signed by KOUSHALENDRA
SHARAN SHUKLA
Date: 29/08/2019 16:34:57