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[Cites 0, Cited by 0] [Section 18A] [Entire Act]

State of Rajasthan - Subsection

Section 18A(1) in Rajasthan Investment Promotion Scheme, 2014

(1)The Member Secretary of the District Level Screening Committee (DLSC) shall forward the copy of agenda note and minutes of each meeting under the Scheme, to the Secretary in-charge of the Finance Department, the Commissioner Commercial Taxes and the Commissioner Industries within fifteen days from the date of the meeting.