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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(1) in Andhra Pradesh Para Medical Board Rules, 2006

(1)The holder of the Certificate of the registration issued under Rule-12 (4) shall submit an application prescribed in Form-VI to the Secretary to renew his /her registration at least three (3) months before the expiry of the period of validity of the certificate of registration along with the fees prescribed in Rule-8.