Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Maharashtra - Subsection Section 21(2) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983 (2)The Dean of each Faculty shall be the Chief Executive and Academic officer of the Faculty responsible to the Vice-Chancellor for its administration.
